Calcutta High Court
Star Griha Pvt. Ltd vs Commissioner Of Income Tax on 5 May, 2022
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya
OD-3
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITAT/82/2015
IA No:GA/1/2015 (Old No.:GA/1740/2015)
STAR GRIHA PVT. LTD.
VERSUS
COMMISSIONER OF INCOME TAX, KOLKATA - 2
BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 5TH MAY, 2022.
Appearance:-
Mrs. Swapna Das, Adv.
...for Appellant
Mr. Prithu Dudheria, Adv.
... for respondent
The Court : It has been submitted by the learned Advocate appearing for the appellant that the appellant does not want to press the instant appeal. Learned Advocate for the revenue is also present.
In view of the submission made by the learned Advocate for appellant, the appeal being ITAT/82/2015 stands dismissed as not pressed.
The application being GA/1/2015 (Old. No. GA/1740/2015) also stands dismissed.
(T.S. SIVAGNANAM, J.) (HIRANMAY BHATTACHARYYA, J.) SN/GH.
AR(CR)