Delhi High Court - Orders
Zydus Wellness Products Ltd vs Dabur India Limited on 14 February, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 21/2023, CM APPL. 4158/2023
ZYDUS WELLNESS PRODUCTS LTD .....Appellant
Through: Mr. Chander M. Lall, Sr. Adv.
with Mr. Sagar Chandra, Ms.
Shubhie Wahi and Ms. Ankita
Seth, Advs.
versus
DABUR INDIA LIMITED .....Respondent
Through: Mr. Anirudh Bakhru, Ms.Kripa
Pandit, Ms. Archita, Mr. Mohd.
Umar and Mr. Christopher
Thomas, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 14.02.2025
1. Given the nature of the board today, it will not be possible to hear this appeal.
2. List for hearing on 30th July, 2025 at 3:30 PM.
NAVIN CHAWLA, J SHALINDER KAUR, J FEBRUARY 14, 2025 SU/SK Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2025 at 21:41:39