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Delhi High Court - Orders

Zydus Wellness Products Ltd vs Dabur India Limited on 14 February, 2025

Author: Navin Chawla

Bench: Navin Chawla

                             $~1
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 21/2023, CM APPL. 4158/2023
                                       ZYDUS WELLNESS PRODUCTS LTD        .....Appellant
                                                     Through: Mr. Chander M. Lall, Sr. Adv.
                                                              with Mr. Sagar Chandra, Ms.
                                                              Shubhie Wahi and Ms. Ankita
                                                              Seth, Advs.
                                                     versus
                                       DABUR INDIA LIMITED                .....Respondent
                                                     Through: Mr. Anirudh Bakhru, Ms.Kripa
                                                              Pandit, Ms. Archita, Mr. Mohd.
                                                              Umar and Mr. Christopher
                                                              Thomas, Advs.
                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                       HON'BLE MS. JUSTICE SHALINDER KAUR
                                                                            ORDER

% 14.02.2025

1. Given the nature of the board today, it will not be possible to hear this appeal.

2. List for hearing on 30th July, 2025 at 3:30 PM.

NAVIN CHAWLA, J SHALINDER KAUR, J FEBRUARY 14, 2025 SU/SK Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2025 at 21:41:39