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[Cites 0, Cited by 0] [Section 105(5)] [Section 105] [Entire Act]

State of Tamilnadu - Subsection

Section 105(5)(c) in Tamil Nadu Maritime Board Act, 1995

(c)the term of the office of persons appointed to be members of the Consultative Committee to represent any of the aforesaid interests, travelling allowance and daily allowance to the members of the Consultative Committee and rate thereof.