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[Cites 0, Cited by 0] [Section 308(3)] [Section 308] [Entire Act]

Union of India - Subsection

Section 308(3)(a) in Rules of Procedure and Conduct of Business in Lok Sabha

(a)to examine the statement of accounts showing the income and expenditure of State corporations, trading and manufacturing schemes, concerns and projects together with the balance sheets and statements of profit and loss accounts which the President may have required to be prepared or are prepared under provisions of the statutory rules regulating the financing of a particular corporation, trading or manufacturing scheme or concern or project and the report of the Comptroller and Auditor-General thereon;