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Bombay High Court

Shri.Sadik Ali Mohammed Ali Noorani vs The State Of Maharashtra And 7 Ors on 7 September, 2018

Bench: R. M. Savant, K. K. Sonawane

                                               wp-2342-15&ors(901).doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION
                  WRIT PETITION NO. 2342 OF 2015 

Ashok S/o Motilal Saraogi                     ..Petitioner
     Vs.
The State of Maharashtra & ors                ..Respondents

                               WITH
                   WRIT PETITION NO.1681 OF 2015

Shri Sadik Ali Mohammed Ali Noorani           ..Petitioner
      vs.
The State of Maharashtra & Ors                ..Respondents

                               WITH
                 CHAMBER SUMMONS NO.263 OF 2015
                                IN
                   WRIT PETITION NO.1681 OF 2015

Shri Sadik Ali Mohammed Ali Noorani           ..Petitioner
      vs.
The State of Maharashtra & Ors                ..Respondents
      And
M/s Manas Enterprise                          ..Applicant


                              WITH
               CHAMBER SUMMONS st. NO.248 OF 2015
                               IN
                  WRIT PETITION NO.1681 OF 2015

Shri Sadik Ali Mohammed Ali Noorani           ..Petitioner
      vs.
The State of Maharashtra & Ors                ..Respondents
      And
Shrinath Kamta Dubey                          ..Applicant

                             WITH
               CHAMBER SUMMONS St.NO.250 OF 2015
                              IN
                 WRIT PETITION NO.1681 OF 2015


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                                                                wp-2342-15&ors(901).doc

Shri Sadik Ali Mohammed Ali Noorani                          ..Petitioner
      vs.
The State of Maharashtra & Ors                               ..Respondents
      And
Rajesh Singh                                                 ..Applicant

                                 WITH
                   CHAMBER SUMMONS St.NO.251 OF 2015
                                  IN
                     WRIT PETITION NO.1681 OF 2015

Shri Sadik Ali Mohammed Ali Noorani                          ..Petitioner
      vs.
The State of Maharashtra & Ors                               ..Respondents
      And
Shalimar Machine Tools & Ors                                 ..Applicants

                                 WITH
                  CHAMBER SUMMONS St. NO.253 OF 2015
                                  IN
                     WRIT PETITION NO.1681 OF 2015

Shri Sadik Ali Mohammed Ali Noorani                          ..Petitioner
      vs.
The State of Maharashtra & Ors                               ..Respondents
      And
Shankarlal Savadamor                                         ..Applicant


Mr. A. M. Saraogi  Petitioner in person in Writ Petition No.2342 of 2015
Mr. S.S. Lambe a/w Mr. Karan Chouhan for the Petitioner in Writ Petition 
No.1681 of 2015 and for the Respondent No.4 in Writ Petition No.2342 of 
2015 
Mr.   Rajesh   Singh   a/w   Mr.   Ashok   Naik,   Mr.   Rahul   Singh,   Mr.   Sandeep
Bhagwat for the Applicants in CHS(St) 251 of 2015
Mr. Rajiv Mane AGP for the Respondent State in Writ Petition No.2342 of
2015
Mr. M. A. Sayyed  AGP for the Respondent State in Writ Petition No.1681
of 2015
Mr. A. Y. Sakhare Senior Advocate a/w Mr. Harshwardhan Baru a/w Mr.
A. K. Nandanwar for the Respondent MCGM'
Mr. P. G. Lad a/w Mrs. Sayli Apte for the Respondent Nos.2 and 5 in Writ
Petition No.1681 of 2015 


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                                                                                      wp-2342-15&ors(901).doc

                                                               CORAM :R. M. SAVANT, &
                                                                          K. K. SONAWANE, JJ 

DATE : 7th SEPTEMBER, 2018 P.C. 1 The above Petitions have been listed in view of the letter dated 10- 8-2018 addressed by Dr. R. S. Jangid, Professor, Department of Civil Engineering, IIT Bombay to the Learned Prothonotary and Senior Master of this Court. By the said letter, the IIT has sought extension of time until 30-9- 2018 to submit the structural audit report. We accordingly extend the time for the IIT to submit its report up to 30-9-2018. The above Petitions to be listed for admission on 3-10-2018.




                      [K. K. SONAWANE, J]                                           [R.M.SAVANT, J]


   Meera
   Mahesh
   Jadhav
Digitally signed by
Meera Mahesh Jadhav
Date: 2018.09.10
15:37:42 +0530




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