Bombay High Court
Shri.Sadik Ali Mohammed Ali Noorani vs The State Of Maharashtra And 7 Ors on 7 September, 2018
Bench: R. M. Savant, K. K. Sonawane
wp-2342-15&ors(901).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2342 OF 2015
Ashok S/o Motilal Saraogi ..Petitioner
Vs.
The State of Maharashtra & ors ..Respondents
WITH
WRIT PETITION NO.1681 OF 2015
Shri Sadik Ali Mohammed Ali Noorani ..Petitioner
vs.
The State of Maharashtra & Ors ..Respondents
WITH
CHAMBER SUMMONS NO.263 OF 2015
IN
WRIT PETITION NO.1681 OF 2015
Shri Sadik Ali Mohammed Ali Noorani ..Petitioner
vs.
The State of Maharashtra & Ors ..Respondents
And
M/s Manas Enterprise ..Applicant
WITH
CHAMBER SUMMONS st. NO.248 OF 2015
IN
WRIT PETITION NO.1681 OF 2015
Shri Sadik Ali Mohammed Ali Noorani ..Petitioner
vs.
The State of Maharashtra & Ors ..Respondents
And
Shrinath Kamta Dubey ..Applicant
WITH
CHAMBER SUMMONS St.NO.250 OF 2015
IN
WRIT PETITION NO.1681 OF 2015
mmj 1 of 3
wp-2342-15&ors(901).doc
Shri Sadik Ali Mohammed Ali Noorani ..Petitioner
vs.
The State of Maharashtra & Ors ..Respondents
And
Rajesh Singh ..Applicant
WITH
CHAMBER SUMMONS St.NO.251 OF 2015
IN
WRIT PETITION NO.1681 OF 2015
Shri Sadik Ali Mohammed Ali Noorani ..Petitioner
vs.
The State of Maharashtra & Ors ..Respondents
And
Shalimar Machine Tools & Ors ..Applicants
WITH
CHAMBER SUMMONS St. NO.253 OF 2015
IN
WRIT PETITION NO.1681 OF 2015
Shri Sadik Ali Mohammed Ali Noorani ..Petitioner
vs.
The State of Maharashtra & Ors ..Respondents
And
Shankarlal Savadamor ..Applicant
Mr. A. M. Saraogi Petitioner in person in Writ Petition No.2342 of 2015
Mr. S.S. Lambe a/w Mr. Karan Chouhan for the Petitioner in Writ Petition
No.1681 of 2015 and for the Respondent No.4 in Writ Petition No.2342 of
2015
Mr. Rajesh Singh a/w Mr. Ashok Naik, Mr. Rahul Singh, Mr. Sandeep
Bhagwat for the Applicants in CHS(St) 251 of 2015
Mr. Rajiv Mane AGP for the Respondent State in Writ Petition No.2342 of
2015
Mr. M. A. Sayyed AGP for the Respondent State in Writ Petition No.1681
of 2015
Mr. A. Y. Sakhare Senior Advocate a/w Mr. Harshwardhan Baru a/w Mr.
A. K. Nandanwar for the Respondent MCGM'
Mr. P. G. Lad a/w Mrs. Sayli Apte for the Respondent Nos.2 and 5 in Writ
Petition No.1681 of 2015
mmj 2 of 3
wp-2342-15&ors(901).doc
CORAM :R. M. SAVANT, &
K. K. SONAWANE, JJ
DATE : 7th SEPTEMBER, 2018 P.C. 1 The above Petitions have been listed in view of the letter dated 10- 8-2018 addressed by Dr. R. S. Jangid, Professor, Department of Civil Engineering, IIT Bombay to the Learned Prothonotary and Senior Master of this Court. By the said letter, the IIT has sought extension of time until 30-9- 2018 to submit the structural audit report. We accordingly extend the time for the IIT to submit its report up to 30-9-2018. The above Petitions to be listed for admission on 3-10-2018.
[K. K. SONAWANE, J] [R.M.SAVANT, J]
Meera
Mahesh
Jadhav
Digitally signed by
Meera Mahesh Jadhav
Date: 2018.09.10
15:37:42 +0530
mmj 3 of 3