Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 33 in Telangana District Boards Act, 1955 33. Orders to take effect only on publication. - An order of the Tribunal under sections 25 and 26 shall not take effect until it is published in the Official Gazette.
