Allahabad High Court
Km. Laxmi vs University Of Lucknow Through Its ... on 22 July, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- MISC. SINGLE No. - 2621 of 2010 Petitioner :- Km. Laxmi Respondent :- University Of Lucknow Through Its Registrar And Ors. Petitioner Counsel :- Kshemendra Shukla Respondent Counsel :- S.P.Shukla,Vinay Bhushan Hon'ble Rajiv Sharma,J.
As prayed by Sri Vinay Bhushan, ten days time is allowed for filing counter affidavit. Petitioner may file rejoinder affidavit in next three days.
List immediately after expiry of the aforesaid period before the appropriate bench.
Order Date :- 22.7.2010 HM