Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Odisha - Section Section 2 in The Orissa Tenancy Act, 1913 2. Repeal. - The enactments specified in Schedule I are hereby repealed in the area to which this Act extends.
