Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(2)(a) in The Bihar Motor Vehicles Rules, 1992

(a)he intimates in writing, the intention to do so to the licensing authority within whose jurisdiction he intends to act as a conductor,