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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(1)(a) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(a)the constitution, powers and functions of the authorities and other bodies of the Cluster University, as may be constituted from time to time;