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[Cites 0, Cited by 0] [Section 133(7)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(7)(c) in The Income Tax Act, 2025

(c)"National Blood Transfusion Council" means a society registered under the Societies Registration Act, 1860 and has an officer of the rank of an Additional Secretary to the Government of India or higher to deal with the AIDS Control Project as its Chairman;