Delhi High Court - Orders
Anil Syal vs Flywheel Logistics Solutions Pvt. Ltd on 1 April, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~73
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11374/2022 and CM APPL.33481/2022
ANIL SYAL .....Petitioner
Through: Ms. Prachi Johri and Mr. Sachin Jain,
Advs. (through v/c)
versus
FLYWHEEL LOGISTICS SOLUTIONS PVT. LTD......Respondent
Through: Mr. Sameer Rohatgi and Mr. Anish
Singh, Advs. for R-1.
Ms. Nishi Chaudhary, Mr. Sandeep
Kumar, Advs. for R-2 (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 01.04.2026
1. The matter could not be taken up today due to paucity of time.
2. Re-notify on 15.09.2026.
By order Court Master APRIL 1, 2026/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/04/2026 at 20:40:09