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Supreme Court - Daily Orders

Commissioner Of Income Tax Iii-Mumbai vs M/S Apar Industries Ltd. on 15 March, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.101                     COURT NO.8                    SECTION III

                          S U P R E M E C O U R T O F       I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   14250/2015

     COMMISSIONER OF INCOME TAX III-MUMBAI                         Appellant(s)

                                            VERSUS

     M/S APAR INDUSTRIES LTD.                                      Respondent(s)

     ([ at top ])

     WITH
     SLP(Civil)Nos.5254-5265/2016, 4069/2016, 8091/2016, 35085/2016 and
     3169/2018

     C.A.Nos.14702/2015, 14251/2015, 652/2016, 6412/2016, 6408/2016,
     6415/2016, 6413/2016, 15956/2017, 6416/2016, 6414/2016, 6418/2016,
     6417/2016, 6419/2016, 5472/2016, 2994/2017, 2995/2017, 5590/2017,
     17986/2017, 18501/2017 and 21764/2017

     SLP(C) No. 2295-2296/2018
     (FOR CONDONATION OF DELAY IN FILING           ON IA 1/2016)

     C.A. No. 20850/2017
     (FOR ADMISSION and I.R. and IA No.42580/2017-CONDONATION OF DELAY
     IN FILING and IA No.42581/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     C.A. No. 20851/2017
     (FOR CONDONATION OF DELAY IN FILING ON IA 47943/2017)

     SLP(C) No. 22648/2017
     (FOR ADMISSION and I.R. and IA No.75364/2017-CONDONATION OF DELAY
     IN FILING)

     C.A. No. 18011/2017
     ( IA No.101373/2017-CONDONATION OF DELAY IN FILING)

     C.A. No. 17533/2017
     (FOR ADMISSION and I.R. and IA No.104081/2017-CONDONATION OF DELAY
     IN FILING and IA No.104084/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     C.A. No. 18271/2017
     ( IA No.110748/2017-CONDONATION OF DELAY IN FILING)
Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.17
     C.A. No. 1825/2018
11:03:56 IST
Reason:

     (IA No.108323/2017-CONDONATION OF DELAY IN FILING and IA
     No.108324/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

                                               1
SLP(C) No. 34962/2017
(FOR ADMISSION and I.R. and IA No.128586/2017-CONDONATION OF DELAY
IN FILING)

SLP(C) No. 34960/2017
(FOR ADMISSION and I.R. and IA No.128679/2017-CONDONATION OF DELAY
IN FILING)

Diary No(s). 41705/2017
(FOR ADMISSION and I.R. and IA No.637/2018-CONDONATION OF DELAY IN
FILING)

C.A. No. 1504/2018
(IA No.5689/2018-CONDONATION OF DELAY IN FILING)

SLP(C) No. 4848/2018
(IA No.18508/2018-CONDONATION OF DELAY IN FILING)

Date : 15-03-2018 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE R.K. AGRAWAL
          HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

For Appellant(s)    Mr.   K.Radhakrishnan,Sr.Adv.
                    Mr.   Arijit Prasad,Adv.
                    Mr.   D.L.Chidananda,Adv.
                    Mr.   Rupesh Kumar,Adv.
                    Ms.   Gargi Khanna,Adv.
                    Ms.   Niranjana Singh,Adv.
                    Ms.   Sadhana Sandhu,Adv.
                    Mr.   Sanjai Kumar Pathak,Adv.
                    For   Mrs. Anil Katiyar, AOR

                    Mr.   Atul Shankar Vinod,Adv.
                    Mr.   Dileep Pillai,Adv.
                    Mr.   Ajay K.Jain,Adv.
                    Mr.   M. P. Vinod, AOR

For Respondent(s)   Mr.   S.K.Bagaria,Sr.Adv.
                    Mr.   Preetesh Kapoor,Adv.
                    Mr.   Sanjay Kapur, AOR
                    Ms.   Megha Karnwal,Adv.
                    Ms.   Mansi Kapur,Adv.

                    Mr. Kaushik Poddar, AOR

                    Mr. Salil Agarwal,Adv.
                    Mr. Bhargava V. Desai, AOR
                    Mr. Akshat Malpani,Adv.



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                 Mr. Rameshwar Prasad Goyal, AOR

                 Mr. Ranjit B.Raut,Adv.
                 Mrs. Bina Gupta, AOR
                 Ms. Surbhi Kapoor,Adv.

                 Mr.   Siddharth Bhatnagar,Adv.
                 Mr.   Debmalya Banerjee,Adv.
                 Mr.   Kartik Bhatnagar,Adv.
                 Mr.   A.S.Aman,Adv.
                 Mr.   Manish Sharma,Adv.
                 Mr.   Aviral Kapoor,Adv.
                 Ms.   Iqra Khalid,Adv.
                 Ms.   Manik Karanjawala,Adv.
                 For   M/S. Karanjawala & Co., AOR

                 Mr. Raheel Kohli,Adv.
                 Mr. Ravi Prakash,Adv.
                 For M/S. D.S.K. Legal, AOR

                 Mr. S.Vasudevan,Adv.
                 Mr. Shashank Sharma,Adv.
                 Mr. Punit Dutt Tyagi, AOR

                 Dr. Kailash Chand, AOR

                 Ms. Ranjeeta Rohatgi, AOR

                 Dr.   Shashwat Bajpai,Adv.
                 Mr.   Sharad Agarwal,Adv.
                 Ms.   Shina Bhatia,Adv.
                 Mr.   Sunny Chaudhary, AOR


      UPON hearing the counsel the Court made the following
                         O R D E R

On the request of the learned counsel for the appellant, these matters are adjourned for two weeks.



(ANITA MALHOTRA)                                  (CHANDER BALA)
  COURT MASTER                                     COURT MASTER




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