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[Cites 0, Cited by 0] [Section 116] [Entire Act]

NCT Delhi - Subsection

Section 116(c) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(c)all clothing and bedding supplied is of the prescribed description and quality, clean in good condition and in all respects suitable for use by prisoners ;