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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1)(i) in The Gujarat Industrial Relations Act, 1946

(i)its membership subscription shall be not less than [fifty paise] [These words substituted for the words 'four annas' by Gujarat 22 of 1966, section 6(a)(i).] per month;