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Union of India - Section

Section 46 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

46. Opening and closing hours.

- The work of manufacture and sale in the non-bonded manufactory shall be conducted between the hours of sunrise and sunset and on such days and hours as may be fixed by the Excise Commissioner.The premises shall remain closed from the hours of sunset to sunrise each day.