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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(i) in The Drugs and Cosmetics Rules, 1945

(i)[ to the average number of licenses [granted or renewed] [Substituted by Notification No. F. 1-19/59-D, dated 13.6.1961.] [during the period of 3 years immediately preceding, and] [Substituted by Notification No. F. 1-19/59-D, dated 13.6.1961.]