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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(c) in Notifications under Motor Vehicles Act and Rules

(c)Theloaded vehicles will not be allowed to pass over the bridges on the roads inthis State and applicants will have to make their own arrangements to cross therivers/nallas as directed by the Public WorksDepartment.