Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Consumer Protection (Amendment) Act, 2002 (a)in clause (b), after sub- clause (iv), the following sub- clause shall be inserted, namely:- (v) in case of death of a consumer, his legal heir or representative;";
