Section 8 in Sikkim Medical Registration Act, 2005
8. Disabilities for continuing as Member.
- If any member, during the period for which he-has been nominated or elected -(a)absent himself, without excuse, sufficient in the opinion of the Council, from three consecutive meetings of the Council; or(b)in the case of a member, elected. under clause (b) of sub-section (2) of section 3, ceases to be member of the Faculty of Medicine of the University concerned; or(c)in the case of a member elected under clause (a) of sub-section (2) of Section 3, ceases to be a registered practitioner; or(d ) becomes subject to any of the disqualification mentioned in Section 7, the State Government shall declare his office to be vacant.
