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Supreme Court - Daily Orders

Roop Singh vs Amarjit Singh on 27 October, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

       ITEM NO.38                                   COURT NO.2                  SECTION IV-B

                                          S U P R E M E C O U R T O F       I N D I A
                                                  RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                         No(s).   27391/2017

       (Arising out of impugned final judgment and order dated 31-07-2017
       in RSA No. 4379/2012 passed by the High Court Of Punjab & Haryana
       At Chandigarh)

       ROOP SINGH & ANR.                                                        Petitioner(s)

                                                           VERSUS

       AMARJIT SINGH & ORS.                                                      Respondent(s)

       ( IA No.103917/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
       JUDGMENT)

       Date : 27-10-2017 This petition was called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE S. ABDUL NAZEER


       For Petitioner(s)                      Mr. Ranjan Lakhanpal,Adv.
                                              Mr. Dinesh Verma,Adv.
                                              Mr. S. L. Aneja, AOR

       For Respondent(s)


                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

The special leave petition is dismissed. Pending application(s), if any, stand disposed of.



       (OM PARKASH SHARMA)                                                    (RAJINDER KAUR)
          AR CUM PS                                                            BRANCH OFFICER




Signature Not Verified

Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.10.28 12:02:44 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA