Supreme Court - Daily Orders
Roop Singh vs Amarjit Singh on 27 October, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.38 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27391/2017
(Arising out of impugned final judgment and order dated 31-07-2017
in RSA No. 4379/2012 passed by the High Court Of Punjab & Haryana
At Chandigarh)
ROOP SINGH & ANR. Petitioner(s)
VERSUS
AMARJIT SINGH & ORS. Respondent(s)
( IA No.103917/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 27-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Ranjan Lakhanpal,Adv.
Mr. Dinesh Verma,Adv.
Mr. S. L. Aneja, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application(s), if any, stand disposed of.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.10.28 12:02:44 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA