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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(2)(b) in Rajasthan Co-operative Societies Act, 2001

(b)he may summon any person, who, he has reason to believe, has knowledge of any of the affairs of the society, to appear before him at the headquarters of the society or any branch thereof and may examine such person on oath; and