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[Cites 0, Cited by 0] [Section 73(4)] [Section 73] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73(4)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)Every basement shall be in every part at least 2.4 metres in height from the floor to the underside of the roof slab or ceiling;