Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] Union of India - Subsection Section 152(1) in The Navy (Pay And Allowances) Regulations, 1966 (1)The actual funeral expenses of a sailor or apprentice or boy whose death occurs while on field service shall be a charge oil the revenues of the Central Government.
