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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(5) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(5)The Superintendent appointed in terms of bye-laws 7 shall be the convenor of the TVC and shall be responsible for maintaining record of the proceedings of the TVC.