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[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(3)(c) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(c)administer an oath to the person challenged and any other person offering to give evidence.