Section 1(3)(d) in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915

[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

(d)"Bus stand" means bus-stand of M.P.S.R.T.C. or Municipal Corporation or any other local body as the case may be.

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