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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3) in Bihar Secretariat Service Rules, 2010

(3)Syllabus of training for persons appointed by direct recruitment on probation in accordance with section-11 of the Act will be determined by a regulation made for this purpose in accordance with subsection-(2) of section-19 of the Act by cadre controlling authority.