Supreme Court - Daily Orders
All India Kaimoor People'S Front U.P. vs State Of U.P. . on 17 August, 2016
Bench: Chief Justice, A.M. Khanwilkar
ITEM NO.26 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).15117/2016
(Arising out of impugned final judgment and order dated 27/01/2016
in CMWP No. 3427/2016 passed by the High Court Of Judicature at
Allahabad)
ALL INDIA KAIMOOR PEOPLE'S FRONT U.P. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 17/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s)
Mr. T. N. Singh, Adv.
Mr. Vikas K. Singh, Adv.
Mr. Umang Tripathi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After arguing the matter for some time, learned counsel for the petitioner seeks leave to withdraw this special leave petition.
The special leave petition is dismissed as withdrawn.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.08.17
17:10:37 IST
Reason: