Rajasthan High Court - Jaipur
Mohit @ Monu @ Pahalwan S/O Sitaram Meena vs The State Of Rajasthan on 8 November, 2021
Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 11852/2021
Mohit @ Monu @ Pahalwan S/o Sitaram Meena
----Petitioner
Versus
The State Of Rajasthan
----Respondent
Connected With S.B. Criminal Miscellaneous Bail Application No. 15547/2021 Teekam Chand Saini S/o Shri Jairam Saini
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Manoj Kumar Avasthi For Respondent(s) : Mr. Ramesh Choudhary, PP HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 08/11/2021 List this case again on 12.11.2021, as prayed.
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