Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Mohit @ Monu @ Pahalwan S/O Sitaram Meena vs The State Of Rajasthan on 8 November, 2021

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No. 11852/2021

                                   Mohit @ Monu @ Pahalwan S/o Sitaram Meena
                                                                                                         ----Petitioner
                                                                          Versus
                                   The State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 15547/2021 Teekam Chand Saini S/o Shri Jairam Saini

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Manoj Kumar Avasthi For Respondent(s) : Mr. Ramesh Choudhary, PP HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 08/11/2021 List this case again on 12.11.2021, as prayed.

(UMA SHANKER VYAS),J CHHAYA AWASTHI /23-24 (Downloaded on 08/11/2021 at 09:04:54 PM) Powered by TCPDF (www.tcpdf.org)