Section 8(1)(a) in Andhra Pradesh Lokayukta Act, 1983

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(a)in respect of which a formal and public inquiry has been ordered under the Public Servants (Inquiries) Act, 1850 (Central Act 37 of 1850);

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