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Punjab-Haryana High Court

Kulvender Singh And Others vs State Of Haryana And Others on 3 November, 2012

Author: Augustine George Masih

Bench: Augustine George Masih

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                                            CWP No. 616 of 2012
                                            Date of Decision : 3.11.2012




Kulvender Singh and others                             ..... Petitioner(s)


                                   Versus



State of Haryana and others                            ..... Respondent(s)


CORAM:       HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH


Present:-    Mr. Umesh Narang, Advocate, for the petitioners.

             Mr. Harish Rathee, Senior DAG Haryana.


AUGUSTINE GEORGE MASIH, J.

For detailed orders, see CWP No. 18438 of 2010 titled as Subhash Chander and others Versus State of Haryana and others, decided on 3.11.2012.

(AUGUSTINE GEORGE MASIH) JUDGE 3.11.2012 sjks