Punjab-Haryana High Court
Kulvender Singh And Others vs State Of Haryana And Others on 3 November, 2012
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 616 of 2012
Date of Decision : 3.11.2012
Kulvender Singh and others ..... Petitioner(s)
Versus
State of Haryana and others ..... Respondent(s)
CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present:- Mr. Umesh Narang, Advocate, for the petitioners.
Mr. Harish Rathee, Senior DAG Haryana.
AUGUSTINE GEORGE MASIH, J.
For detailed orders, see CWP No. 18438 of 2010 titled as Subhash Chander and others Versus State of Haryana and others, decided on 3.11.2012.
(AUGUSTINE GEORGE MASIH) JUDGE 3.11.2012 sjks