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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(3) in The Chennai Metropolitan Water Supply and Sewerage Board's Water Supply Charges (Levy and Collection) Regulations, 1982

(3)"commercial premises" means premises fully or partly used as places of business, trade, building purposes, and includes the premises used for the following purposes,-