Section 4(2)(b) in Bombay Queen Victoria Staute Site (And Adjoining Land Utilization for Construction of Satellite Telecommunications Exchanges of the Overseas Communications Service) Act, 1968

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Bombay Presidency - Subsection

Section 4(2)(b) in Bombay Queen Victoria Staute Site (And Adjoining Land Utilization for Construction of Satellite Telecommunications Exchanges of the Overseas Communications Service) Act, 1968

(b)The portion of public street adjacent to Cadestral Survey No. 733 to its South containing, by admeasurement 391 sq. yds i.e. 327 sq. metres or thereabout and bounded as follows : that is to say, on or towards the South by C. S. No. 708, on or towards the West by the Mayo Road, on or towards the East by the Mahatma Gahdhi Road (formerly known as Esplanade Road) and on or towards the North by C. S. No. 733. The Western, Southern and Eastern boundaries of the above land are shown in blue colour and Northern boundary thereof is shown in red colour on the plan below: -

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Bombay Presidency - Subsection

Section 4(2)(b) in Bombay Queen Victoria Staute Site (And Adjoining Land Utilization for Construction of Satellite Telecommunications Exchanges of the Overseas Communications Service) Act, 1968