Allahabad High Court
Rajya Avam Kendriya Karmchari Sahakari ... vs State Of U.P. And 3 Others on 7 November, 2019
Bench: Shashi Kant Gupta, Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 30730 of 2019 Petitioner :- Rajya Avam Kendriya Karmchari Sahakari Griha Nirman Samiti Ltd.And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Sudhanshu Kumar,Swapnil Kumar Counsel for Respondent :- Bhanu Bhushan Jauhari,Anjali Upadhya Hon'ble Shashi Kant Gupta,J.
Hon'ble Saurabh Shyam Shamshery,J.
List has been revised.
None appears on behalf of the petitioners. Though Shri.Bhanu Bhushan Jauhari, is present on behalf of the respondent nos.2 and 3.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 7.11.2019 SB