Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1)(b) in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954

(b)Every officer so authorised shall be a public servant within the meaning of section 21 of the Indian Penal Code (Act XLV of 1860).