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[Cites 0, Cited by 0] [Section 150(3)] [Section 150] [Entire Act]

State of Odisha - Subsection

Section 150(3)(d) in The Orissa Co-operative Societies Rules, 1965

(d)if none of the means aforesaid available, by fixing it in some conspicuous part of his last known place of abode or business.