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[Cites 0, Cited by 0] [Section 60] [Entire Act]

UT Chandigarh - Subsection

Section 60(2) in The Punjab Value Added Tax Act, 2005

(2)Where such contravention or failure continues thereafter, the person shall be liable to pay a further penalty of rupees one hundred per day from the due date specified for payment of penalty under sub-section (1).