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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(1) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(1)The State Government may place children in need of care and protection in foster care including group foster care through order of the Committee for a short or extended period of time.