Madhya Pradesh High Court
Subodh Mishra vs Vaheed Ali on 23 September, 2015
_L M.CR.C. NO.7999[2015 23.09.2015: Shri K.C. Raikwar, learned counsel for the applicant. Heard on the question of admission. Issue notice to the respondent on
payment of P.F within 7 days. (D.K. PALIWAL) JUDGE hk/