Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(v) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991 (v)'Border District Area' means an area comprising of the districts of Gurdaspur, Amritsar and Ferozepur adjoining the international border with Pakistan;
