Section 20(2)(i) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(i)a quarterly report on disposal of grievances within thirty (30) days of the close of the quarter; and

Legal Document View