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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(a) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(a)To commence the construction of the building within six months from the date of the grant in accordance with a standard plan or modifications of that plan approved by the Collector.