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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

NCT Delhi - Subsection

Section 81(2)(s) in The Delhi Rent Act, 1995

(s)the procedure in accordance with which a list of candidates shall be prepared by the Ministry dealing with Urban Development in consultation with the Department dealing with Justice of the Government of India under sub-section (5) of section 48;