Patna High Court - Orders
Baiju Saran Singh @ Baiju Singh @ Baiju ... vs The State Of Bihar on 29 April, 2015
Author: Amaresh Kumar Lal
Bench: Amaresh Kumar Lal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.13992 of 2015
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Baiju Saran Singh @ Baiju Singh @ Baiju Sharan Singh @ Baiju Singh
Son of Hari Shankar Singh Resident of village - Chadhua, P.S. Kudhani,
District - Muzaffarpur
.... .... Petitioner
Versus
The State of Bihar
.... .... Opposite Party
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Appearance :
For the Petitioner/s : Mr. Rohit Kumar, Adv.
For the Opposite Party/s : Mr. Parmanand Kumar, APP
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CORAM: HONOURABLE MR. JUSTICE AMARESH KUMAR LAL
ORAL ORDER
2 29-04-2015Mr. Rohit Kumar, learned counsel for the petitioner seeks permission to withdraw this application.
Prayer is allowed.
Accordingly, this application is dismissed as withdrawn.
(Amaresh Kumar Lal, J) Kanchan/-
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