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Patna High Court - Orders

Baiju Saran Singh @ Baiju Singh @ Baiju ... vs The State Of Bihar on 29 April, 2015

Author: Amaresh Kumar Lal

Bench: Amaresh Kumar Lal

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Criminal Miscellaneous No.13992 of 2015
                     ======================================================
                     Baiju Saran Singh @ Baiju Singh @ Baiju Sharan Singh @ Baiju Singh
                     Son of Hari Shankar Singh Resident of village - Chadhua, P.S. Kudhani,
                     District - Muzaffarpur

                                                                          .... ....   Petitioner
                                                     Versus
                     The State of Bihar

                                                                    .... .... Opposite Party
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :  Mr. Rohit Kumar, Adv.
                     For the Opposite Party/s : Mr. Parmanand Kumar, APP
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE AMARESH KUMAR LAL
                                                ORAL ORDER

2       29-04-2015

Mr. Rohit Kumar, learned counsel for the petitioner seeks permission to withdraw this application.

Prayer is allowed.

Accordingly, this application is dismissed as withdrawn.

(Amaresh Kumar Lal, J) Kanchan/-

    U       T