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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(1)(b) in The M.P. Irrigation Act, 1931

(b)when it is taken from any canal, outlet or water-course in contravention of any of the provisions of this Act or of the rules made thereunder or of any order by a canal officer passed thereunder.