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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(13) in Tamil Nadu District Municipalities Building Rules, 1972

(13)In case where a rolling load actuated by mechanical power, is to be provided for, such rolling load shall be taken as equivalent to statistical load 50 per cent in excess of the actual rolling load.