Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of West Bengal - Subsection

Section 89(1)(a) in West Bengal Town and Country (Planning and Development) Act, 1979

(a)no such contribution shall exceed the increment estimated by the Development Authority to accrue in respect of each plot;