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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Gujarat - Subsection

Section 77(1) in The Gujarat Municipalities Act, 1963

(1)Independently of the audit provided for under the provisions of the Gujarat Local Fund Audit Act, 1963 the municipal accounts may be audited at intervals and by such agency as may be prescribed in the rules of the municipality.