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Supreme Court - Daily Orders

Itd Cementation India Ltd. vs Union Of India on 1 September, 2017

Bench: Ranjan Gogoi, Navin Sinha

     ITEM NO.61                               COURT NO.3                      SECTION XV

                                  S U P R E M E C O U R T O F             I N D I A
                                          RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 22858/2017
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 24-08-2017
     IN DBSA NO. 707/2017 PASSED BY THE HIGH COURT OF JUDICATURE FOR
     RAJASTHAN AT JODHPUR)

     ITD CEMENTATION INDIA LTD.                                                   PETITIONER(S)

                                                       VERSUS

     UNION OF INDIA & ANR.                                                        RESPONDENT(S)

     Date : 01-09-2017 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                        Mr.   Krishna Vijay Singh, Adv.
                                              Mr.   Manish Dembla, Adv.
                                              Mr.   Nachiketa Goyal, Adv.
                                              Mr.   Pradyuman Sewar, Adv.
                                              Mr.   Sumit R. Sharma, AOR

     For Respondent(s)                        Mr.   Ajit Singh, Sr. Adv.
                                              Ms.   Kiran Bhardwaj, Adv.
                                              Mr.   Raj Bahadur, Adv.
                                              Mr.   Mohan Prasad Gupta, Adv.
                                              Ms.   Anil Katiyar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsels for the parties and perused the relevant material.

As the financial bids have been opened and new/fresh rights have been created, we are not inclined to interfere. The Special Leave Petition is accordingly dismissed.

Signature Not Verified

Digitally signed by VINOD LAKHINA Date: 2017.09.04 16:29:39 IST Reason:

                          [VINOD LAKHINA]                                 [ASHA SONI]
                                AR-cum-PS                             BRANCH OFFICER