Supreme Court - Daily Orders
Itd Cementation India Ltd. vs Union Of India on 1 September, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.61 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 22858/2017
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 24-08-2017
IN DBSA NO. 707/2017 PASSED BY THE HIGH COURT OF JUDICATURE FOR
RAJASTHAN AT JODHPUR)
ITD CEMENTATION INDIA LTD. PETITIONER(S)
VERSUS
UNION OF INDIA & ANR. RESPONDENT(S)
Date : 01-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Krishna Vijay Singh, Adv.
Mr. Manish Dembla, Adv.
Mr. Nachiketa Goyal, Adv.
Mr. Pradyuman Sewar, Adv.
Mr. Sumit R. Sharma, AOR
For Respondent(s) Mr. Ajit Singh, Sr. Adv.
Ms. Kiran Bhardwaj, Adv.
Mr. Raj Bahadur, Adv.
Mr. Mohan Prasad Gupta, Adv.
Ms. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsels for the parties and perused the relevant material.
As the financial bids have been opened and new/fresh rights have been created, we are not inclined to interfere. The Special Leave Petition is accordingly dismissed.
Signature Not VerifiedDigitally signed by VINOD LAKHINA Date: 2017.09.04 16:29:39 IST Reason:
[VINOD LAKHINA] [ASHA SONI]
AR-cum-PS BRANCH OFFICER